Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Bihar - Subsection

Section 75(c) in The Bihar Municipal Election Rules, 2007

(c)ensure that he is not allowed to vote at the Polling Station where he would otherwise have been entitled to vote.