Section 5(27)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

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State of Uttar Pradesh - Subsection

Section 5(27)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(ii)Fifty per cent by promotion from amongst substantively appointed Wool Grade Operator/Foreman/Jal Charkha Operator/Master/Supervisor (Hill), who have completed five years service as such on the first day of the year of recruitment.

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State of Uttar Pradesh - Subsection

Section 5(27)(ii) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992