Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(b) in DELHI JUDICIAL SERVICE RULES, 1970 (b)The service shall have two grades, namely (i) Civil Judges (Senior Division); and (ii) Civil Judges (Junior Division);
