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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(3) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(3)On receipt of a copy of the Annual Report referred to in sub-section (1), the State Government shall cause a copy of such Report, together with its comments thereon, to be laid before the State Legislature.