Section 9(7) in Andhra Pradesh Civil Services (Conduct) Rules, 1964
(7)(a)Full details about location Viz., Municipal No., Street/Village, Mandal, District and State in which situated :(b)Description of the property, in the case of cultivable land, dry or irrigated land :(c)Whether free hold or leasehold :(d)Whether the applicant's interest in the property is in full or part (in case of partial interest, the extent of such interest must be indicated) :(e)In case the transaction is not exclusively in the name of the Government Servant, particulars of ownership and share of each member :
