Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(7)(d) in Andhra Pradesh Civil Services (Conduct) Rules, 1964 (d)Whether the applicant's interest in the property is in full or part (in case of partial interest, the extent of such interest must be indicated) :