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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(2) in The Delhi Prevention Of Begging Rules, 1960

(2)A copy of the proceedings of each meeting and of all such remarks shall be sent to the Chief Inspector with such remarks as the Superintendent may desire to offer in explanation or otherwise and thereupon the Chief Inspector Shall pass such orders as he thinks necessary and the Superintendent shall send a copy of such orders to the members concerned.