Section 23 in The Delhi Prevention Of Begging Rules, 1960
23. Visiting Committee Book.
(1)At every Receiving Centre and Certified Institution, besides a general Visit Book, there shall be kept a separate Visiting Committee Book, in which shall be recorded the minutes of the proceedings of each meeting of the Committee and wherein members of the Visiting Committee shall also record the dates of their visits, with any remarks or suggestions they may have to make.(2)A copy of the proceedings of each meeting and of all such remarks shall be sent to the Chief Inspector with such remarks as the Superintendent may desire to offer in explanation or otherwise and thereupon the Chief Inspector Shall pass such orders as he thinks necessary and the Superintendent shall send a copy of such orders to the members concerned.
