Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1)(ix) in Govind Guru Tribal University at Banswara Act, 2012

(ix)up to five academicians of Tribal Studies, Social Sciences, Behavioural Sciences and Humanities and other related disciplines, to be nominated by the Chancellor; and