Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 6 in Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980

6. Clothing and bedding

(1)Each detenue may wear his own clothes and his relations may, if permitted so to do be the Superintendent, send him extra clothing and bedding. A detenue who is unable to provide sufficient clothing and bedding shall be supplied with such clothing and bedding on the same scale as a prisoner.
(2)A detenue shall be allowed to bring his own feeding utensils but if for any reason he is unable to do so, the Superintendent shall allow his such utensils as are admissible to a prisoner.