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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(4)The Head - Master of the Institution shall furnish the details of the Parent Teacher Association of his school to the District Officer in Form III. The District Officer on receipt of the information from the Head of the Institution shall assign a Registration Number to the Parent Teacher Association.