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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

4. Registration:

(1)The Mandal Education Officer concerned shall be the Registration authority for the Parent Teacher Associations of Primary schools in the district.
(2)The Parishad Education Officer shall be the Registration authority for the Parent Teacher Associations of Zilla Parishad High Schools.
(3)District Educational Officer shall be the Registration authority for the Parent Teacher Associations of Government schools and all other schools not covered by Rule 4(1) and Rule 4(2).
(4)The Head - Master of the Institution shall furnish the details of the Parent Teacher Association of his school to the District Officer in Form III. The District Officer on receipt of the information from the Head of the Institution shall assign a Registration Number to the Parent Teacher Association.