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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

(1)Every recognised stock exchange shall pay the regulatory fee in terms of Securities and Exchange Board of India(Regulatory Fee on Stock Exchanges) Regulations, 2006.