Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 11 in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

11. Regulatory fee.

(1)Every recognised stock exchange shall pay the regulatory fee in terms of Securities and Exchange Board of India(Regulatory Fee on Stock Exchanges) Regulations, 2006.
(2)Every recognised clearing corporation shall pay the regulatory fee as the Board may specify.