Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Chota Nagpur Division - Section Section 267 in Chota Nagpur Tenancy Act, 1908 267. Publication and effect of rules and notification - All rules made and notifications issued, under this Act shall be published in the [* * *] [Official Gazette], and on such publication shall have effect as if enacted in this Act. Recovery of Dues
