Himachal Pradesh High Court
Sudarshan Kumar vs . H.P. State Civil Supplies on 27 June, 2022
Bench: Sabina, Satyen Vaidya
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Sudarshan Kumar Vs. H.P. State Civil Supplies Corporation & Anr.
CWPOA No.3553 of 2020 27.06.2022 Present: None for the petitioner.
Ms. Bhawna Dutta, Advocate, for the respondents.
None has appeared on behalf of the petitioner. In the interest of justice, list again on 07.11.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 27th June, 2022 (sushma) ::: Downloaded on - 27/06/2022 20:05:59 :::CIS