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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tripura - Subsection

Section 18(ii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(ii)A member of the Class III or Class IV service shall be entitled to compensatory leave for work beyond normal working hours as per rules of the State Government for its employees :