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State of Tripura - Section

Section 18 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

18. Work beyond normal working hours.

- (i) The Secretary may ask any employee of the Board to work in the office beyond the normal working hours of such employee and also on holidays.
(ii)A member of the Class III or Class IV service shall be entitled to compensatory leave for work beyond normal working hours as per rules of the State Government for its employees :
Provided that the employees may be granted honorarium for overtime work in connection with the examination of the Board and the publication of their results at the rates to be fixed by the Board, the total amount of honorarium being admissible in a year in respect of an employee of the corresponding grade of the State Government.