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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

Chota Nagpur Division - Subsection

Section 79(3)(ii) in Chota Nagpur Tenancy Act, 1908

(ii)take away or limit the right of an occupancy 'Raiyat' to use land as authorised by Section 21, or