Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 50 in Kerala District Administration Act, 1979 50. Grants. - The Government shall subject to rules made in this behalf, make such grants as are necessary to the district councils for the proper discharge of their functions under this Act.
