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[Cites 0, Cited by 0] [Section 10C(4)] [Section 10C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10C(4)(b) in Himachal Pradesh Electricity Regulatory Commission (Terms and Conditions for Determination of Hydro Generation Tariff) Regulations, 2011

(b)the debt to equity ratio shall be considered in accordance with Regulation 16, after deducting the amount of financial support provided through consumer contribution, deposit work, capital subsidy or grant;