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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)the relief valves shall be spring loaded and shall be set-to-discharge and reach full flow conditions as required by the Design code referred to in rule 13;