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State of Himachal Pradesh - Section

Section 24 in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

24. The Board of Management.

(1)The Board of Management shall consist of the following members, namely:-
(a)the Vice-Chancellor;
(b)the Administrative Secretaries of Finance and Education Departments of the State Government;
(c)the Director of the Higher Education, Himachal Pradesh;
(d)all the Principals of constituent colleges;
(e)two Deans of faculties by rotation on the basis of seniority;
(f)two eminent academicians, to be nominated by the Chancellor;
(g)two persons from amongst the Professors or Associate Professors by rotation on the basis of seniority;
(h)one senior most representative of non-teaching employees;
(i)the President of Student Union of the University; and
(j)the Registrar shall be the Member-Secretary.
(2)The Vice-Chancellor shall be the Chairperson of the Board of Management.
(3)The powers and functions of the Board of Management shall be such as may be, prescribed by the Statutes.
(4)The Board of Management shall meet at least once in every two months.
(5)The quorum for meetings of the Board of Management shall be ten.