Section 24(1) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
(1)The Board of Management shall consist of the following members, namely:-(a)the Vice-Chancellor;(b)the Administrative Secretaries of Finance and Education Departments of the State Government;(c)the Director of the Higher Education, Himachal Pradesh;(d)all the Principals of constituent colleges;(e)two Deans of faculties by rotation on the basis of seniority;(f)two eminent academicians, to be nominated by the Chancellor;(g)two persons from amongst the Professors or Associate Professors by rotation on the basis of seniority;(h)one senior most representative of non-teaching employees;(i)the President of Student Union of the University; and(j)the Registrar shall be the Member-Secretary.
