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[Cites 0, Cited by 0] [Section 918] [Entire Act]

State of Uttar Pradesh - Subsection

Section 918(b) in Rules under the United Provinces Excise Act, 1910

(b)by the brewer :
(i)Register in Form B-2 showing details entry regarding premises and utensils;
(ii)Brewing book in Form B-4.