Section 918 in Rules under the United Provinces Excise Act, 1910
918. Registers to be maintained by the officer-in-charge and the brewer.
- The following registers shall be maintained in a brewery :(a)by the officer-in-charge :(i)Register in Form B-6 of samples of malts and worts taken for analysis.(ii)Register of gauge tables : Form B-3.(iii)Register in Form B-11 of issues of beer against deposits of duty.(iv)Register of manufacture and issue of beer in Form B-16.(v)Register in Form B-17 of beer returned unsold to the brewery.(b)by the brewer :(i)Register in Form B-2 showing details entry regarding premises and utensils;(ii)Brewing book in Form B-4.
