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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(1)(a) in The Maharashtra Universities Act, 1994

(a)There shall be library committee for administering, organising and maintaining the libraries and library services of the university. It shall consist of the following members, namely:-
(i)the Vice-Chancellor - Chairman;
(ii)three Deans of Faculties, nominated by the Vice-Chancellor;
(iii)three Heads of university, institutions, or departments, nominated by the Vice-Chancellor;
(iv)two teachers, nominated by the Academic Council, from amongst its members;
(v)the Registrar;
(vi)the Librarian - Secretary.