Section 75(1) in The Maharashtra Universities Act, 1994
(1)Library Committee, -(a)There shall be library committee for administering, organising and maintaining the libraries and library services of the university. It shall consist of the following members, namely:-(i)the Vice-Chancellor - Chairman;(ii)three Deans of Faculties, nominated by the Vice-Chancellor;(iii)three Heads of university, institutions, or departments, nominated by the Vice-Chancellor;(iv)two teachers, nominated by the Academic Council, from amongst its members;(v)the Registrar;(vi)the Librarian - Secretary.(b)All members of the library committee, other than the ex-officio members, shall hold office for a period of five years and shall not be eligible [for a second consecutive term]; [These words were substituted for the words 're-nomination thereafter' by Maharashtra 55 of 2000 section 43(a).](c)The duties of the committee shall be as follows:-(i)to provide for proper organisation and functioning of the library, documentation services and updating the stock of books;(ii)to provide for modernisation and improvement of library and documentation services;(iii)to recommend to the Management Council fees and other charges for the use of library services by students and others;(iv)to prepare the annual budget and proposals for development of the library for approval of the Management Council;(v)to submit the annual report on the functioning of the library.
