Himachal Pradesh High Court
Oic Ltd. vs . Ram Pyari Gupta Through Lrs. on 17 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
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OIC Ltd. vs. Ram Pyari Gupta through LRs. and others.
FAO No. 234 of 2014 17.05.2023 Present: Mr. Sahil Thakur, Advocate vice Ms. Meera Devi, Advocate, for the appellant.
r to Ms. Lalita Sharma, Advocate vice Mr. J.D. Thakur, Advocate, for respondent No.5.
At the pleasure of Hon'ble the Acting Chief Justice, list before another Bench.
( Sushil Kukreja ) Judge 17th May, 2023 (reena) ::: Downloaded on - 17/05/2023 20:42:21 :::CIS