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State of Rajasthan - Section

Section 26 in Rajasthan Transparency in Public Procurement Rules, 2013

26. Procurement without quotations.

- The subject matter of procurement valuing up to rupees ten thousand may be procured on one occasion subject to a limit of below rupees one lakh during a financial year without inviting quotations, from the Government Departments/Corporations, authorised dealers, cooperative stores/bhandars or retailers who are bona-fide dealers in the subject matter of procurement.