Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280] [Entire Act] State of Rajasthan - Subsection Section 280(1) in Rajasthan Panchayati Raj Rules, 1996 (1)On receipt of requisitions from the Panchayat Samitis or Zila Parishad, the Committee shall allot persons from the list, in the same order in which their names occur in the list.
