Section 280 in Rajasthan Panchayati Raj Rules, 1996
280. Allotment and Appointment.
(1)On receipt of requisitions from the Panchayat Samitis or Zila Parishad, the Committee shall allot persons from the list, in the same order in which their names occur in the list.(2)The Panchayat Samitis or Zila Parishad shall, on receipt of the allotment from the Committee, appoint the persons so allotted to the posts for which they are selected by the Committee.
