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[Cites 0, Cited by 0] [Section 218(6)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(6)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in case of movement against the established direction, the Loco pilot shall also be given authority to start from a non-signalled line in accordance with rule 138 and piloted out of the station.