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[Cites 0, Cited by 0] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(6) in The Dedicated Freight Corridor Railway General Rules, 2018

(6)
(a)in case of movement in the established direction, the Loco pilot shall also be given authority to pass the last Stop signal and all the governing signals falling enroute in `ON' position and in case the last Stop signal is protecting any points, in addition to the written authority, he shall also be shown Hand signals at the foot of this signal;
and
(b)in case of movement against the established direction, the Loco pilot shall also be given authority to start from a non-signalled line in accordance with rule 138 and piloted out of the station.