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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(5)(i) in The West Bengal University of Health Sciences Act, 2002

(i)prepare the annual report on the work done by the committee for the year ending on the thirtieth day of June and submit the same to the management, the Executive Council of the University and to the Director concerned;