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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(5) in The West Bengal University of Health Sciences Act, 2002

(5)The powers and duties of the local managing committee or the local advisory committee shall be to-
(a)prepare the budget and financial statement of the college or institution;
(b)recommend to the management the creation of the teaching and other posts;
(c)determine the programme of instruction and internal evaluation and to discuss the progress of studies in the college;
(d)make recommendations to the management for the improvement of the standard of teaching in the college or institution;
(e)formulate proposals of new expenditure not provided for in the college budget;
(f)advise the Principal regarding the intake capacity of various classes, preparation of time-tables, distribution of the available teaching workload and such other matters relating to the internal management of the college and discipline of the college students as may be referred to it by the Principal, from time to time;
(g)consider and make recommendations on the inspection report, if any;
(h)consider and make recommendations on the report of the local inquiry committee, if any;
(i)prepare the annual report on the work done by the committee for the year ending on the thirtieth day of June and submit the same to the management, the Executive Council of the University and to the Director concerned;
(j)perform such other duties, and exercise such other powers, as may be entrusted by the management and the University.