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State of Tamilnadu - Section

Section 7 in The Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009

7. Conveyance Allowance.

- There shall be paid to the holders of the posts in this service for which conveyance allowance is sanctioned conveyance allowance from the Municipal Fund at such rates and subject to such conditions as may be determined by the State Government.