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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(1)The Authority shall construct and maintain drains and sewers and provide a safe and sufficient outfall, in or outside the District, for effectual drainage and proper discharge of storm water and sewage of the District.