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State of Haryana - Section

Section 69 in The Haryana New Mandi Townships Building Rules, 1967

69. Construction of ventilation pipes - [Section 4(2)(1)].

- A ventilating pipe to a drain and the part of soil pipe from a water closet or slop sink which is carried up as a ventilating pipe shall -
(i)be formed of suitable material to secure adequate durability and this requirement shall be deemed to be satisfied if new cast iron pipes conforming to British Standard Specification No. 416-1935 for medium grade pipes or lead pipes, conforming to either British Standard Specification No. 602-1939 or No. 603-1935 are used;
(ii)be not less than 75 milimetres (2.9528") in internal diameter;
(iii)be carried upwards to such a height and in such manner as effectually to prevent the escape of foul air from the drains into any buildings;
(iv)be covered at its open end, as a protection against obstruction, with a wire cage of copper or galvanised iron or other not less suitable cover admitting the free passage of air.