Section 212(1) in Civil Court Rules of the High Court of Judicature at Patna
(1)Short title and commencement.- (i) These rules may be called the Special Marriage Rules, 1955. [G.L. 1/58](ii)The Rules shall come into force on the date of [publication] [The rule was published in the Bihar Gazette, dated the 23rd November, 1956 (vide notification 858 R., dated the 10th November, 1955.] in the Bihar Gazette.
