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[Cites 0, Cited by 0] [Section 212(1)] [Section 212] [Entire Act]

State of Jharkhand - Subsection

Section 212(1)(ii) in Civil Court Rules of the High Court of Judicature at Patna

(ii)The Rules shall come into force on the date of [publication] [The rule was published in the Bihar Gazette, dated the 23rd November, 1956 (vide notification 858 R., dated the 10th November, 1955.] in the Bihar Gazette.