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Himachal Pradesh High Court

Kamla Devi vs . Hrtc & Anr. on 26 April, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Kamla Devi vs. HRTC & Anr.

Ex. P. No. 33 of 2022 in CWP No. 6232 of 2021 26.4.2022 Present: Mr. Himanshu Kapila, Advocate, vice .

counsel for the petitioner.

Mr. Vinod Chauhan, Advocate, vice counsel for the respondents.

Learned vice counsel appearing on behalf of the respondents prays for and is granted two weeks' further time to file compliance report. List on 17.05.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th April, 2022 (himani/raman) ::: Downloaded on - 27/04/2022 20:07:15 :::CIS