Section 69 in University of Udaipur Officers (Conditions of Service) Rules, 1976
69.
An officer seeking employment or situation temporary or otherwise in an Indian or Foreign University, in any other organization or institution shall apply through the University. If he is selected for the appointment, he may be:(a)Permitted by the Committee to take up the assignment or appointment only if he has completed atleast five years service in the University, and(b)Allowed to retain a lien on the post held by him in the University for a period of two years only, and granted leave without pay for this purpose.(c)During the period of deputation, the officer shall draw salary from his Foreign employer. He will draw no salary or allowances from the University.
