Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(b) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (b)Allowed to retain a lien on the post held by him in the University for a period of two years only, and granted leave without pay for this purpose.
