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[Cites 0, Cited by 0] [Section 80(10)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(10)(a) in Finance Act, 1999

(a)such undertaking has commenced or commences development and construction of the housing project on or after the 1st day of October, 1998 and completes the same before the 31st day of March, 2001;