Madhya Pradesh High Court
Sujoy Mukherjee vs The State Of Madhya Pradesh on 23 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-12797-2016 The High Court Of Madhya Pradesh WP-12797-2016 (SUJOY MUKHERJEE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 22 Jabalpur, Dated : 23-01-2020 None for the petitioner. Adjourned.
(SUBODH ABHYANKAR) JUDGE vc Digitally signed by VARSHA CHOURASIYA Date: 25/01/2020 12:25:38