Section 8(2) in The National Oilseeds And Vegetable Oils Development Board Act, 1983
(2)The Managing Committee of the Board shall consist of the following members of the Board, namely:-(a)the Vice-Chairman, who shall be the Chairman of the Managing Committee;(b)the Agriculture Commissioner to the Government of India;(c)the Director-General, Indian Council of Agricultural Research;(d)one member to be nominated by the Chairman from among the members referred to in clause (g) of sub-section (4) of section 4;(e)Executive Director;(f)Financial Adviser to the Ministry of Central Government dealing with agriculture;(g)one member to be nominated by the Chairman from among the members referred to in clause (j) of sub-section (4) of section 4;(h)one member to be nominated by the Chairman from among the members referred to in clause (k) of sub-section (4) of section 4;(i)one member to be nominated by the Chairman from among the members referred to in clause (l) of sub-section (4) of section 4; and(j)one member to be nominated by the Chairman from among the members referred to in clauses (m), (n) and (o) of sub-section (4) of section 4.
