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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(i) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(i)one member to be nominated by the Chairman from among the members referred to in clause (l) of sub-section (4) of section 4; and