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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(2)The general body shall be assisted by the competent authority appointed under section 26 of the Act. The competent authority shall have the right to attend the meeting and record his views, but shall have no right to vote.