Section 16 in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
16. General body.
(1)The general body of a Farmers' Organisation shall comprise of all members as specified in sub-section (3) of section 4, sub-section (2) of section 7 and sub-section (2) of section 10 of the Act in respect of the Water Users Association, Distributory Committee and Project Committee, respectively.(2)The general body shall be assisted by the competent authority appointed under section 26 of the Act. The competent authority shall have the right to attend the meeting and record his views, but shall have no right to vote.
